Ansar Ahmad vs The State Of U.P. And Anr.
2017 Latest Caselaw 3971 ALL

Citation : 2017 Latest Caselaw 3971 ALL
Judgement Date : 4 September, 2017

Allahabad High Court

Ansar Ahmad vs The State Of U.P. And Anr. on 4 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 5380 of 2015
 

 
Applicant :- Ansar Ahmad
 
Opposite Party :- The State Of U.P. And Anr.
 
Counsel for Applicant :- Amar Nath Dubey,Pramod Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for applicant.

2. List in the next cause list.

3. Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.9.2017

Pachhere/-

Download the LatestLaws.com Mobile App