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Sohan Lal vs U.P. State Public Services ...
2017 Latest Caselaw 3954 ALL

Citation : 2017 Latest Caselaw 3954 ALL
Judgement Date : 1 September, 2017

Allahabad High Court
Sohan Lal vs U.P. State Public Services ... on 1 September, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 9195 of 2016
 

 
Petitioner :- Sohan Lal
 
Respondent :- U.P. State Public Services Tribunal Lucknow And Others
 
Counsel for Petitioner :- Mahendra Pratap Verma
 
Counsel for Respondent :- C.S.C.,Anuj Kumar Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri M.P.Verma, learned counsel for respondent has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 1.9.2017

Pachhere/-

 

 

 
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