Nirajan Singh & 2 Others vs State Of U.P. & Another
2017 Latest Caselaw 3950 ALL

Citation : 2017 Latest Caselaw 3950 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Nirajan Singh & 2 Others vs State Of U.P. & Another on 1 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 28572 of 2017
 

 
Applicant :- Nirajan Singh & 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Tapan Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants submits that this case has wrongly been listed before this Bench.

Put up on 8.9.2017 as fresh before the appropriate Bench.

Order Date :- 1.9.2017

Gss

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