Union Of India ... vs Central Administrative Tribunal ...
2017 Latest Caselaw 3943 ALL

Citation : 2017 Latest Caselaw 3943 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Union Of India ... vs Central Administrative Tribunal ... on 1 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 22601 of 2016
 

 
Petitioner :- Union Of India Thru.Secy.Deptt.Of Posts New Delhi & Anr.
 
Respondent :- Central Administrative Tribunal Lko.Bench Lko. & Anr.
 
Counsel for Petitioner :- Ankit Srivastava
 
Counsel for Respondent :- Kumar Rahul Tripathi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Kumar Rahul Tripathi, learned counsel for respondent has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 1.9.2017

Pachhere/-

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