Shri Arvind Kumar Tripathi vs State Of U.P Rajay Lok Sewa ...
2017 Latest Caselaw 3941 ALL

Citation : 2017 Latest Caselaw 3941 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Shri Arvind Kumar Tripathi vs State Of U.P Rajay Lok Sewa ... on 1 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 21559 of 2016
 

 
Petitioner :- Shri Arvind Kumar Tripathi
 
Respondent :- State Of U.P Rajay Lok Sewa Adhikaran Indra Bhawan Lko.& Ors
 
Counsel for Petitioner :- Paras Nath Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by Sri Paras Nath Singh, learned counsel for petitioner.

2. List after two weeks.

Order Date :- 1.9.2017

Pachhere/-

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