Lachchhoo & Others vs State Of U.P.
2017 Latest Caselaw 3932 ALL

Citation : 2017 Latest Caselaw 3932 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Lachchhoo & Others vs State Of U.P. on 1 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 647 of 1995
 

 
Appellant :- Lachchhoo & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.P. Shukla,Amrendra Nath Tripathi,Anurag Singh Rawat,Ashish Raman Mishra,Harish Chandra,R.P. Shukla,Suresh Kumar Yadav,Vikram Saxena
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by Sri Suresh Kumar Yadav, learned counsel for appellant.

2. List in the next cause list.

Order Date :- 1.9.2017

Pachhere/-

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