R.P. Verma vs State Of U.P.
2017 Latest Caselaw 3931 ALL

Citation : 2017 Latest Caselaw 3931 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

R.P. Verma vs State Of U.P. on 1 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 470 of 1995
 

 
Appellant :- R.P. Verma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kr. M.Rakesh,A.M. Shukla,Dr. L.P. Misra,M.S. Khan,Purnendu Chakravarty,Veer Singh,Vivek Shrotria
 
Counsel for Respondent :- Govt. Advocate,Bireshwar Nath
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Purnendu Chakravarty, learned counsel for appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 1.9.2017

Pachhere/-

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