Bindesh And Anr. ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 3911 ALL

Citation : 2017 Latest Caselaw 3911 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Bindesh And Anr. ( Second Bail ) vs State Of U.P. on 1 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4017 of 2017
 

 
Applicant :- Bindesh And Anr. ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.B.S. Rathaur
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri R.B.S.Rathorei, learned counsel for the applicants and Sri S.K.Mishra, learned AGA for the State are present.

This is the second bail application. The first bail application was rejected on merits by another Bench of this Court on 22.8.2016.

List before the appropriate Court on 5.9.2017 after obtaining nomination from Hon'ble the Senior Judge.

Order Date :- 1.9.2017

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