The Oriental Insurance Co. Ltd. vs Smt. Bhagwati Devi & Others
2017 Latest Caselaw 6091 ALL

Citation : 2017 Latest Caselaw 6091 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Smt. Bhagwati Devi & Others on 31 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2253 of 2002
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Bhagwati Devi & Others
 
Counsel for Appellant :- V.C. Dixit,B.K.Misra
 
Counsel for Respondent :- B.N. Pathak
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

For orders see our order of date passed in First Appeal From Order No. 2252 of 2002.

Order Date :- 31.10.2017

Ishan

Download the LatestLaws.com Mobile App