Chief Mananger Northern Railway & ... vs Ittfal Ahmad
2017 Latest Caselaw 6089 ALL

Citation : 2017 Latest Caselaw 6089 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Chief Mananger Northern Railway & ... vs Ittfal Ahmad on 31 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 408 of 2017
 

 
Appellant :- Chief Manager Northern Railway & 3 Others
 
Respondent :- Ittfal Ahmad
 
Counsel for Appellant :- Shiv Kumar Pal
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondent on delay condonation application u/s 5 of Limitation Act.

Steps be taken within a week.

List after service of notice upon the respondent.

Order Date :- 31.10.2017

Gss

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