Prakash @ Sonu & 5 Others vs State Of U.P. & Another
2017 Latest Caselaw 6086 ALL

Citation : 2017 Latest Caselaw 6086 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Prakash @ Sonu & 5 Others vs State Of U.P. & Another on 31 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No.323292 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 21196 of 2017
 

 
Applicant :- Prakash @ Sonu & 5 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mahesh Kumar,Tapan Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

Applicants are granted further one week's time from today to deposit the amount with the Mediation Centre, in pursuance of the order dated 8.9.2017.

The time extension application is disposed of.

Order Date :- 31.10.2017

Gss

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