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Dushyant Kumar Singh & Another vs Santosh Kumar Singh & Others
2017 Latest Caselaw 6085 ALL

Citation : 2017 Latest Caselaw 6085 ALL
Judgement Date : 31 October, 2017

Allahabad High Court
Dushyant Kumar Singh & Another vs Santosh Kumar Singh & Others on 31 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 756 of 2010
 

 
Appellant :- Dushyant Kumar Singh & Another
 
Respondent :- Santosh Kumar Singh & Others
 
Counsel for Appellant :- K.S. Rathor,P.K. Singh
 
Counsel for Respondent :- S.N. Singh,A.K.Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Santosh Kumar Singh, respondent no. 1 in person, the case is passed over for the day.

List after 15 days.

Order Date :- 31.10.2017

Gss

 

 

 
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