Sunil Kumar And 2 Ors. vs Smt. Saroj Rai
2017 Latest Caselaw 6084 ALL

Citation : 2017 Latest Caselaw 6084 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Sunil Kumar And 2 Ors. vs Smt. Saroj Rai on 31 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 104 of 2014
 

 
Appellant :- Sunil Kumar And 2 Ors.
 
Respondent :- Smt. Saroj Rai
 
Counsel for Appellant :- Anil Kumar Singh,Sachindra Mishra
 
Counsel for Respondent :- Chandan Sharma
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri Anil Kumar Singh, learned counsel for the appellants have been adjourned up to 15.12.2017.

List thereafter.

Order Date :- 31.10.2017

Gss

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