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Maya Shankar Pandey (Since ... vs Naresh Shankar Pandey
2017 Latest Caselaw 6083 ALL

Citation : 2017 Latest Caselaw 6083 ALL
Judgement Date : 31 October, 2017

Allahabad High Court
Maya Shankar Pandey (Since ... vs Naresh Shankar Pandey on 31 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 892 of 2017
 

 
Appellant :- Maya Shankar Pandey (Since Deceased) & Another
 
Respondent :- Naresh Shankar Pandey
 
Counsel for Appellant :- Dhiraj Srivastava,B.K. Srivastava,Dinesh Mishra
 
Counsel for Respondent :- Ramendra Asthana
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of respondent be taken on record.

Learned counsel for the appellants prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 31.10.2017

Gss

 

 

 
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