Ram Shankar Prajapati vs Raja Ram Prajapati & Another
2017 Latest Caselaw 6082 ALL

Citation : 2017 Latest Caselaw 6082 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Ram Shankar Prajapati vs Raja Ram Prajapati & Another on 31 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1048 of 2017
 

 
Appellant :- Ram Shankar Prajapati
 
Respondent :- Raja Ram Prajapati & Another
 
Counsel for Appellant :- S.K. Mishra
 
Counsel for Respondent :- Rahul Pandey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted ten days time to file the copy of sale deed by way of a supplementary affidavit.

List thereafter for hearing on the point of admission.

Order Date :- 31.10.2017

Gss

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