Citation : 2017 Latest Caselaw 6081 ALL
Judgement Date : 31 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1047 of 2017 Appellant :- Gaurav Shukla Respondent :- M/S Synapse Communication Private Ltd. Counsel for Appellant :- Chandra Bhan Gupta,Abhishek Gupta Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellant and perused the record.
Issue notice to the respondent returnable at an early date.
List after service of notice upon the respondent for hearing on the point of admission.
Order Date :- 31.10.2017
Gss
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