Chandra Sen (Deceased) & Another vs Meghraj & 3 Others
2017 Latest Caselaw 6080 ALL

Citation : 2017 Latest Caselaw 6080 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Chandra Sen (Deceased) & Another vs Meghraj & 3 Others on 31 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1045 of 2017
 

 
Appellant :- Chandra Sen (Deceased) & Another
 
Respondent :- Meghraj & 3 Others
 
Counsel for Appellant :- Akhilesh Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents returnable at an early date.

Steps be taken within a week.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 31.10.2017

Gss

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