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Gorakhnath & 5 Others vs State Of U.P. & Another
2017 Latest Caselaw 6079 ALL

Citation : 2017 Latest Caselaw 6079 ALL
Judgement Date : 31 October, 2017

Allahabad High Court
Gorakhnath & 5 Others vs State Of U.P. & Another on 31 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1044 of 2017
 

 
Appellant :- Gorakhnath & 5 Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Santosh Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents returnable at an early date.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 31.10.2017

Gss

 

 

 
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