Smt. Krishna Devi & Another vs Soney Lal & 6 Others
2017 Latest Caselaw 6078 ALL

Citation : 2017 Latest Caselaw 6078 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Smt. Krishna Devi & Another vs Soney Lal & 6 Others on 31 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1043 of 2017
 

 
Appellant :- Smt. Krishna Devi & Another
 
Respondent :- Soney Lal & 6 Others
 
Counsel for Appellant :- Nitin Kumar,Anshu Chaudhary
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is grated 15 days time to file copy of the agreement to sell and the sale deed by way of a supplementary affidavit.

List thereafter.

Order Date :- 31.10.2017

Gss

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