Vijay @ Bunti vs State Of U.P.
2017 Latest Caselaw 6076 ALL

Citation : 2017 Latest Caselaw 6076 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Vijay @ Bunti vs State Of U.P. on 31 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9089 of 2017
 

 
Applicant :- Vijay @ Bunti
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nipun Singh,Ram Autar Verma,Sher Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted further ten days time to file counter affidavit along with calls detail, if any.

List thereafter.

Order Date :- 31.10.2017

Gss

Download the LatestLaws.com Mobile App