Pertech Exports Pvt. Ltd. vs State Of U.P. & Another
2017 Latest Caselaw 6074 ALL

Citation : 2017 Latest Caselaw 6074 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Pertech Exports Pvt. Ltd. vs State Of U.P. & Another on 31 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No. 304216 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 23844 of 2017
 

 
Applicant :- Pertech Exports Pvt. Ltd.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Narendra Kumar,Ajay Kumar Giri
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant and perused the record.

The applicant is granted further ten days time from today to appear and surrender before the court below in pursuance of the order dated 16.8.2017.

The time extension application is dispose of.

Order Date :- 31.10.2017

Gss

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