Rajesh Kumar Vishwakarma And ... vs State Of U.P. And Another
2017 Latest Caselaw 6073 ALL

Citation : 2017 Latest Caselaw 6073 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Rajesh Kumar Vishwakarma And ... vs State Of U.P. And Another on 31 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No. 336851 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 21087 of 2017
 

 
Applicant :- Rajesh Kumar Vishwakarma And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Krishna Kant Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

Applicants are granted further one week's time from today to deposit the amount with the Mediation Centre, in pursuance of the order dated 8.8.2017.

The time extension application is disposed of.

Order Date :- 31.10.2017

Gss

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