Smt. Shashi Pathak vs State Of U.P. Thru' Secretary ...
2017 Latest Caselaw 6071 ALL

Citation : 2017 Latest Caselaw 6071 ALL
Judgement Date : 31 October, 2017

Allahabad High Court

Smt. Shashi Pathak vs State Of U.P. Thru' Secretary ... on 31 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 196 of 2007
 

 
Appellant :- Smt. Shashi Pathak
 
Respondent :- State Of U.P. Thru' Secretary Mahila Avam Bal V.S.A.P. & Ors
 
Counsel for Appellant :- Pramod Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Learned counsel for the appellant Sri Pramod Kumar Tripathi, prays that the matter be adjourned today.

List in the next cause list.

Order Date :- 31.10.2017

Ishan

Download the LatestLaws.com Mobile App