M/S M.L.Agarwal Steel & Alloys ... vs State Of U.P.Thr.Industrial ...
2017 Latest Caselaw 6059 ALL

Citation : 2017 Latest Caselaw 6059 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

M/S M.L.Agarwal Steel & Alloys ... vs State Of U.P.Thr.Industrial ... on 30 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 2484 of 2013
 

 
Petitioner :- M/S M.L.Agarwal Steel & Alloys Pvt.Ltd. Through Its Director
 
Respondent :- State Of U.P.Thr.Industrial Development Commissioner & Ors.
 
Counsel for Petitioner :- Vishal Dixit,Mohd. Rafi
 
Counsel for Respondent :- C.S.C.,Prashant Arora
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Disposed off.

For order, see our order of even date passed in Misc. Bench No. - 6666 of 2013 (M/S Sona Gold Agro Chem. Private Limited through its Director Gopal Kasera versus State of U. P. through Principal Secretary, Heavy Industries Department/Industrial).

Order Date :- 30.10.2017

Neeraj

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