Bhavi Chand vs Kalu & 3 Others
2017 Latest Caselaw 6058 ALL

Citation : 2017 Latest Caselaw 6058 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Bhavi Chand vs Kalu & 3 Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1038 of 2017
 

 
Appellant :- Bhavi Chand
 
Respondent :- Kalu & 3 Others
 
Counsel for Appellant :- Rahul Srivastava,Sikandar Khan
 
Counsel for Respondent :- Yogesh Kumar
 

 
Hon'ble Bachchoo Lal,J.

Sri M.C.Singh and Sri Dushyant Singh, Advocates, have jointly filed vakalatnama on behalf of respondent no. 2 be taken on record.

Heard learned counsel for the appellant, learned counsel for the respondent and perused the record.

Summon the lower court record within a period of four weeks.

List after receipt of lower court record for hearing on the point of admission showing the names of Sri M.C.Singh and Sri Dushyant Singh as counsel for the respondents.

Order Date :- 30.10.2017

Gss

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