Smt. Chameli Devi vs Devendra Singh And Others
2017 Latest Caselaw 6057 ALL

Citation : 2017 Latest Caselaw 6057 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Smt. Chameli Devi vs Devendra Singh And Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 59 of 2013
 

 
Appellant :- Smt. Chameli Devi
 
Respondent :- Devendra Singh And Others
 
Counsel for Appellant :- Raj Singh
 
Counsel for Respondent :- Rajesh Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Raj Singh, learned counsel for the appellant.

List after two weeks.

Order Date :- 30.10.2017

Gss

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