Sandeep Yadav vs State Of U.P.
2017 Latest Caselaw 6056 ALL

Citation : 2017 Latest Caselaw 6056 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Sandeep Yadav vs State Of U.P. on 30 October, 2017

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41449 of 2017
 

 
Applicant :- Sandeep Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Aniruddha Singh,J.

On the request of learned counsel for the applicant, list the matter on 06.11.2017.

Order Date :- 30.10.2017

A. Tripathi

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