Mohd. Shayak Khan And Others vs Mohd. Nazim Khan And Others
2017 Latest Caselaw 6055 ALL

Citation : 2017 Latest Caselaw 6055 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Mohd. Shayak Khan And Others vs Mohd. Nazim Khan And Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 111 of 2013
 

 
Appellant :- Mohd. Shayak Khan And Others
 
Respondent :- Mohd. Nazim Khan And Others
 
Counsel for Appellant :- Utpal Chatterji
 
Counsel for Respondent :- M.H. Qadeer
 

 
Hon'ble Bachchoo Lal,J.

Sri M.H. Qadeer, learned counsel for the respondents has sent illness slip.

Issue notice to the proposed legal heirs of respondent no. 1 by R.P.A.D. on delay condonation application filed in substitution application.

Steps be taken within ten days.

List after service of notice upon proposed legal heirs of respondent no. 1.

Order Date :- 30.10.2017

Gss

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