Kalawati (Died) And 2 Ors. vs Shiv Govind And Another
2017 Latest Caselaw 6054 ALL

Citation : 2017 Latest Caselaw 6054 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Kalawati (Died) And 2 Ors. vs Shiv Govind And Another on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1409 of 2014
 

 
Appellant :- Kalawati (Died) And 2 Ors.
 
Respondent :- Shiv Govind And Another
 
Counsel for Appellant :- Sanjay Tiwari,K.K. Tripathi
 
Counsel for Respondent :- Syed Wajid Ali
 

 
Hon'ble Bachchoo Lal,J.

Sri K.K. Tripathi, learned counsel for the appellants has sent illness slip.

Sri Syed Wajid Ali, learned counsel for the respondents is present.

The case is passed over for the day.

List after ten days.

Order Date :- 30.10.2017

Gss

Download the LatestLaws.com Mobile App