Bakhedu And Others vs Kailash Parasad And Another
2017 Latest Caselaw 6053 ALL

Citation : 2017 Latest Caselaw 6053 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Bakhedu And Others vs Kailash Parasad And Another on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 34 of 2013
 

 
Appellant :- Bakhedu And Others
 
Respondent :- Kailash Parasad And Another
 
Counsel for Appellant :- B.N. Pathak
 
Counsel for Respondent :- Santosh Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Sri Pawan Kumar Mishra, Advocate Commissioner, filed a supplementary report, let it be taken on record.

At the request of learned counsel for the parties, list after two weeks.

Order Date :- 30.10.2017

Gss

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