Raghunandan Prasad Sharma vs Rameshwar Prasad And 7 Ors.
2017 Latest Caselaw 6052 ALL

Citation : 2017 Latest Caselaw 6052 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Raghunandan Prasad Sharma vs Rameshwar Prasad And 7 Ors. on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 184 of 2014
 

 
Appellant :- Raghunandan Prasad Sharma
 
Respondent :- Rameshwar Prasad And 7 Ors.
 
Counsel for Appellant :- Ankit Gaur,R.C. Singh
 
Counsel for Respondent :- Madhav Jain
 

 
Hon'ble Bachchoo Lal,J.

Sri Madhav Jain, learned counsel for the respondents has sent illness slip.

The case is passed over for the day.

List after two weeks.

Order Date :- 30.10.2017

Gss

Download the LatestLaws.com Mobile App