Baijnath Prasad Dwivedi vs Smt. Asha Devi
2017 Latest Caselaw 6051 ALL

Citation : 2017 Latest Caselaw 6051 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Baijnath Prasad Dwivedi vs Smt. Asha Devi on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1403 of 2014
 

 
Appellant :- Baijnath Prasad Dwivedi
 
Respondent :- Smt. Asha Devi
 
Counsel for Appellant :- Rajeev Misra,Prashant Kumar Tripathi
 
Counsel for Respondent :- Rahul Sahai,Ashish Kumar Srivastava,Ganesh Shanker Srivastava,Ram Dular,Saurabh Raj Srivastav
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after ten days.

Interim order, if any, is extended till the next date of listing.

Order Date :- 30.10.2017

Gss

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