Rajjo And 7 Others vs Smt. Kashibai And 57 Others
2017 Latest Caselaw 6050 ALL

Citation : 2017 Latest Caselaw 6050 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Rajjo And 7 Others vs Smt. Kashibai And 57 Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 126 of 2014
 

 
Appellant :- Rajjo And 7 Others
 
Respondent :- Smt. Kashibai And 57 Others
 
Counsel for Appellant :- Manish Kumar Nigam
 
Counsel for Respondent :- Smt. Rama Goel Bansal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Manish Kumar Nigam, learned counsel for the appellants.

List after three weeks.

Order Date :- 30.10.2017

Gss

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