Sikandar Ali And 49 Others vs Habi Ullah (Since Deceased) And 9 ...
2017 Latest Caselaw 6049 ALL

Citation : 2017 Latest Caselaw 6049 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Sikandar Ali And 49 Others vs Habi Ullah (Since Deceased) And 9 ... on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1320 of 2014
 

 
Appellant :- Sikandar Ali And 49 Others
 
Respondent :- Habi Ullah (Since Deceased) And 9 Others
 
Counsel for Appellant :- M.A. Haq,Mohammad Hisham Qadeer,Rajeshwar Yadav,Vijay Bahadur Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Mohammad Hisham Qadeer, learned counsel for the appellants.

The case is passed over for the day.

List after thee weeks.

Order Date :- 30.10.2017

Gss

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