New Okhla Industrial Development ... vs Smt. Harveji
2017 Latest Caselaw 6046 ALL

Citation : 2017 Latest Caselaw 6046 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

New Okhla Industrial Development ... vs Smt. Harveji on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 443 of 2010
 

 
Appellant :- New Okhla Industrial Development Authority
 
Respondent :- Smt. Harveji
 
Counsel for Appellant :- A.B. Singhal
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Amit Kumar Upddhyay, Advocate, holding brief of Sri A.B. Singhal, learned counsel for the appellant, the case is passed over for the day.

List after three weeks.

Order Date :- 30.10.2017

Gss

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