Smt. Deomani (Died) And Others vs Ram Pratap
2017 Latest Caselaw 6044 ALL

Citation : 2017 Latest Caselaw 6044 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Smt. Deomani (Died) And Others vs Ram Pratap on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 957 of 2011
 

 
Appellant :- Smt. Deomani (Died) And Others
 
Respondent :- Ram Pratap
 
Counsel for Appellant :- R.K. Pandey
 
Counsel for Respondent :- Manoj Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Summon the lower court record within six weeks.

List after receipt of lower court record.

Order Date :- 30.10.2017

Gss

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