Kaptan Singh vs Virendra Singh
2017 Latest Caselaw 6043 ALL

Citation : 2017 Latest Caselaw 6043 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Kaptan Singh vs Virendra Singh on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1241 of 2014
 

 
Appellant :- Kaptan Singh
 
Respondent :- Virendra Singh
 
Counsel for Appellant :- Vijay Singh Kushwaha,Rajeev Sawhney
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 27.102017 shows that notice was issued to the sole respondent by ordinary process fixing 30.10.2017 but nothing has received back as yet.

List on 20.11.2017 along with office report with regard to service of notice upon the respondent.

Order Date :- 30.10.2017

Gss

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