Shiv Hari Singh vs Kishori
2017 Latest Caselaw 6042 ALL

Citation : 2017 Latest Caselaw 6042 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Shiv Hari Singh vs Kishori on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1370 of 2014
 

 
Appellant :- Shiv Hari Singh
 
Respondent :- Kishori
 
Counsel for Appellant :- T.C. Sharma,Neelesh Kumar Mishra,Radhey Krishna Pandey
 
Counsel for Respondent :- M.N. Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri M.N. Singh,learned counsel for the respondent.

List after two weeks.

Order Date :- 30.10.2017

Gss

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