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Mahendra Singh vs Nawab Singh
2017 Latest Caselaw 6041 ALL

Citation : 2017 Latest Caselaw 6041 ALL
Judgement Date : 30 October, 2017

Allahabad High Court
Mahendra Singh vs Nawab Singh on 30 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1176 of 2014
 

 
Appellant :- Mahendra Singh
 
Respondent :- Nawab Singh
 
Counsel for Appellant :- N.I. Jafri,Komal Agrawal,Nagendra Kr.Srivastava,R.U. Ansari
 
Counsel for Respondent :- Amar Jeet Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the respondent,  list in the next cause list.

Order Date :- 30.10.2017

Gss

 

 

 
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