Param Lal (Died) And 6 Others vs Shri Radhika Behari Maharaj ...
2017 Latest Caselaw 6040 ALL

Citation : 2017 Latest Caselaw 6040 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Param Lal (Died) And 6 Others vs Shri Radhika Behari Maharaj ... on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 111 of 2015
 

 
Appellant :- Param Lal (Died) And 6 Others
 
Respondent :- Shri Radhika Behari Maharaj Birajman Mandir And Anr.
 
Counsel for Appellant :- B. Malik,Amit Malik
 
Counsel for Respondent :- R.P. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Sri R.P. Tiwari, learned counsel, prays for and is granted ten days time to file vakalatnama on behalf of the respondents.

List thereafter.

Order Date :- 30.10.2017

Gss

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