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Gauri Shankar And Another vs Indra Bahadur Singh(Since ...
2017 Latest Caselaw 6039 ALL

Citation : 2017 Latest Caselaw 6039 ALL
Judgement Date : 30 October, 2017

Allahabad High Court
Gauri Shankar And Another vs Indra Bahadur Singh(Since ... on 30 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 984 of 2016
 

 
Appellant :- Gauri Shankar And Another
 
Respondent :- Indra Bahadur Singh(Since Deceased) And 6 Others
 
Counsel for Appellant :- Deepak Kumar Jaiswal,Vipin Kumar Singh
 
Counsel for Respondent :- Lakshmi Kant Pandey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Deepak Kumar Jaiswal, learned counsel for the appellants.

List  after three weeks.

Order Date :- 30.10.2017

Gss

 

 

 
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