G.M., Ordnance Parachute Factory ... vs Sri Bali Ram And Others
2017 Latest Caselaw 6037 ALL

Citation : 2017 Latest Caselaw 6037 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

G.M., Ordnance Parachute Factory ... vs Sri Bali Ram And Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 116 of 2012
 

 
Appellant :- G.M., Ordnance Parachute Factory And Another
 
Respondent :- Sri Bali Ram And Others
 
Counsel for Appellant :- B.K. Singh Raghuvanshi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after three weeks.

Order Date :- 30.10.2017

Gss

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