Union Of India Thru' ... vs Ram Swaroop And 3 Others
2017 Latest Caselaw 6036 ALL

Citation : 2017 Latest Caselaw 6036 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Union Of India Thru' ... vs Ram Swaroop And 3 Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 254 of 2016
 

 
Appellant :- Union Of India Thru' Secy.,Ministy Of Telecomunication & Anr
 
Respondent :- Ram Swaroop And 3 Others
 
Counsel for Appellant :- B.K.Singh Raghuvanshi
 
Counsel for Respondent :- Ashish Nigam
 

 
Hon'ble Bachchoo Lal,J.

Sri Ashish Nigam, learned counsel for the appellants has sent illness slip.

Sri B.K.Singh Raghuvanshi, learned counsel for the respondents is present.

The case is passed over for the day.

List after two weeks.

Order Date :- 30.10.2017

Gss

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