Ompal Singh vs Santram Gupta
2017 Latest Caselaw 6035 ALL

Citation : 2017 Latest Caselaw 6035 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Ompal Singh vs Santram Gupta on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 23 of 2016
 

 
Appellant :- Ompal Singh
 
Respondent :- Santram Gupta
 
Counsel for Appellant :- Preetpal Singh Rathore
 
Counsel for Respondent :- R.L. Varma,Chandra Bhushan Verma
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the parties are present.

Office report dated 27.10.2017 shows that the appellant has made good the deficiency of Rs.6400 as per Stamp Reporter's report dated 28.1.2017.

Office is directed to allot the regular number to this appeal.

List thereafter for hearing on the point of admission.

Order Date :- 30.10.2017

Gss

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