Raja And 3 Ors. vs Chhotey Lal And Another
2017 Latest Caselaw 6031 ALL

Citation : 2017 Latest Caselaw 6031 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Raja And 3 Ors. vs Chhotey Lal And Another on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 593 of 2016
 

 
Appellant :- Raja And 3 Ors.
 
Respondent :- Chhotey Lal And Another
 
Counsel for Appellant :- K.K. Tripathi
 
Counsel for Respondent :- Neeraj Agrawal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri K.K. Tripathi, learned counsel for the appellants.

List after two weeks.

Order Date :- 30.10.2017

Gss

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