Ram Soach And 6 Ors. vs Ghura @ Hari Shankar And 3 Others
2017 Latest Caselaw 6030 ALL

Citation : 2017 Latest Caselaw 6030 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Ram Soach And 6 Ors. vs Ghura @ Hari Shankar And 3 Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 411 of 2016
 

 
Appellant :- Ram Soach And 6 Ors.
 
Respondent :- Ghura @ Hari Shankar And 3 Others
 
Counsel for Appellant :- Manoj Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Manoj Yadav, learned counsel for the appellants.

List after three weeks.

Order Date :- 30.10.2017

Gss

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