Dharm Singh And 2 Others vs State Of U.P. And Another
2017 Latest Caselaw 6029 ALL

Citation : 2017 Latest Caselaw 6029 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Dharm Singh And 2 Others vs State Of U.P. And Another on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Crl. Misc. Correction Application No. 337356 of  2017
 
IN 
 

 
Case :- APPLICATION U/S 482 No. - 31880 of 2017
 

 
Applicant :- Dharm Singh And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajay Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Correction application is allowed.

Necessary correction has been made in the order dated 5.10.2017 today.

In the array of the parties of the order dated 5.10.2017, Applicant :- Dharm Singh and 2 others be read as Applicant :- Dharm Singh and 3 others.

Office is directed to correct the particulars of the parties of this case.

Order Date :- 30.10.2017

Gss

Download the LatestLaws.com Mobile App