Jagwati vs Gajraj Singh
2017 Latest Caselaw 6028 ALL

Citation : 2017 Latest Caselaw 6028 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Jagwati vs Gajraj Singh on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1313 of 2016
 

 
Appellant :- Jagwati
 
Respondent :- Gajraj Singh
 
Counsel for Appellant :- Raghuvansh Chandra,Pravesh Kumar
 
Counsel for Respondent :- Ajay Kumar Sharma
 

 
Hon'ble Bachchoo Lal,J.

Sri Ajay Kumar Sharma, learned counsel for the respondent has sent illness slip.

Learned counsel for the appellant present.

The case is passed over for the day.

List after two weeks.

Order Date :- 30.10.2017

Gss

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