Pramod Kumar vs Daulatram & Another
2017 Latest Caselaw 6026 ALL

Citation : 2017 Latest Caselaw 6026 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Pramod Kumar vs Daulatram & Another on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1039 of 2017
 

 
Appellant :- Pramod Kumar
 
Respondent :- Daulatram & Another
 
Counsel for Appellant :- R.C. Maurya
 
Counsel for Respondent :- Chaudhary Subhash Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Atul Kumar Upadhyay, Advocate, holding briefr of Sri Chaudhary Subhash Kumar, learned counsel for the respondents, put up on 7.11.2017 as fresh.

Order Date :- 30.10.2017

Gss

Download the LatestLaws.com Mobile App