Ram Charan (Since Deceased) And 7 ... vs Hari Singh And 2 Others
2017 Latest Caselaw 6025 ALL

Citation : 2017 Latest Caselaw 6025 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Ram Charan (Since Deceased) And 7 ... vs Hari Singh And 2 Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1299 of 2016
 

 
Appellant :- Ram Charan (Since Deceased) And 7 Others
 
Respondent :- Hari Singh And 2 Others
 
Counsel for Appellant :- Vishnu Shankar Mishra
 
Counsel for Respondent :- Jata Shankar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Vishnu Shankar Mishra, learned counsel for the appellants.

List after three weeks.

Order Date :- 30.10.2017

Gss

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